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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Haryana - Subsection

Section 51(1)(i) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(i)at a distance of less than 25 metres, from a dwelling house or any other building used for human habitation or for work or recreation or within a public thoroughfare;