Punjab-Haryana High Court
Darshan Singh vs Surinder Kumar on 5 February, 2019
Author: Rekha Mittal
Bench: Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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CR-6561-2017 (O&M)
Date of decision 05.02.2019.
Darshan Singh ......Petitioner
V/S
Surinder Kumar .....Respondent
Coram: Hon'ble Mrs. Justice Rekha Mittal
Present : Mr. Ashok Jindal, Advocate
for the petitioner
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Rekha Mittal, J. (Oral)
Counsel for the petitioner would state that he has the instructions to withdraw the petition.
Dismissed as withdrawn.
(Rekha Mittal) Judge 05.02.2019 mohan bimbra 1 of 1 ::: Downloaded on - 10-02-2019 16:16:05 :::