Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 3 in The M.P. Lok Parisar (Bedakhali) Niyam, 1975 3. [ Form of notices. [Substituted by Notification No. F-13-37-80-II-A(3), dated 6-5-1980.] - A notice under the Act shall be in one of the appropriate Forms.]
