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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Haryana - Subsection

Section 45(2)(f) in The Haryana Sports Council Act, 2016

(f)manner in which the meeting of State Sports Council, District Sports Council, Corporation Sports Council, Municipal Sports Council, Town Sports Council, Block Sports Council etc. shall be summoned and procedure of such meeting and other related matters;