Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Tripura - Subsection Section 58(3) in Tripura Value Added Tax Act, 2004 (3)Words and expressions used in this section, but not defined, will have the respective meanings as in the Companies Act, 1956.CHAPTER-IX INSPECTION OF ACCOUNTS, DOCUMENTS AND SEARCH OF PREMISES
