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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Haryana - Subsection

Section 49(1)(e) in Maharana Partap Horticultural University, Karnal Act, 2015

(e)to make recommendation to the Board on all proposals involving expenditure for which no provision has been made in the budget or which involves expenditure in excess of the amount provided in the budget.