Orissa High Court
Durga Madhab Sundaray vs Union Of India & Others .... Opposite ... on 10 August, 2023
Author: A.K. Mohapatra
Bench: A.K. Mohapatra
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.25521 of 2023
Durga Madhab Sundaray .... Petitioner
Ms. S. Mohapatra, Advocate
-versus-
Union of India & others .... Opposite Parties
Mr. P.K. Parhi, D.S.G.I.
along with
Mr. K.C. Jena, C.G.C.
CORAM:
JUSTICE A.K. MOHAPATRA
ORDER
Order No. 10.08.2023
02. 1. This matter is taken up through Hybrid Arrangement (Virtual
/Physical Mode).
2. Heard learned counsel for the Parties.
3. A counter affidavit filed by learned DSGI is accepted and the same is taken on record. A copy thereof has also been served on learned counsel for the Petitioner.
3. The Petitioner seeks some time to obtain instruction in the counter affidavit.
4. List this matter in the week commencing 25.09.2023.
I.A. No.12246 of 20235. Heard.
6. As an interim measure, it is directed that let the process is continue. However, one post of Multi-Tasking Staff in UR Category shall not be filled up till the next date.
( A.K. Mohapatra ) Judge Anil Signature Not Verified Digitally Signed Signed by: ANIL KUMAR SAHOO Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 14-Aug-2023 12:11:01