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[Cites 0, Cited by 0] [Section 124(2)] [Section 124] [Entire Act]

State of West Bengal - Subsection

Section 124(2)(c) in West Bengal Co-operative Societies Rules, 2011

(c)Three representatives of non-agricultural societies, namely, one from non-agricultural credit societies and two from non-agricultural non-credit societies, to be nominated by the State Government—Members;