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[Cites 0, Cited by 0] [Section 5(6)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(6)(iii) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(iii)the Pandit Deendayal Petroleum University established under the Pandit Deendayal Petroleum University Act, 2007 (Gujarat 14 of 2007) shall be granted in the following manner, namely:-