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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(1)(xxviii) in Sardar Patel University Act, 1955

(xxviii)[to fix remuneration of examiners] [These words were substituted for the word 'to appoint examiners, to fix their remuneration' by Gujarat 10 of 1982, Section 2, Schedule, Sr. No. 3(8)(a) (w.r.e.f. 09-12-1981).] and to arrange for the conduct of, and for publishing the results of the University examinations and other tests;