Supreme Court - Daily Orders
Nitish Kumar Srivastava vs Union Of India on 5 January, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.2 COURT NO.10 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 35664/2017
(Arising out of impugned final judgment and order dated 12-07-2017
in WP(S) No. 6850/2016 passed by the High Court Of Jharkhand At
Ranchi)
NITISH KUMAR SRIVASTAVA Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(IA No.127332/2017-EXEMPTION FROM FILING O.T.)
Date : 05-01-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Anupam Mishra, AOR
Ms. Taru Singh,Adv.
Ms. Pooja Singh,Adv.
Mr. Bipin Kumar Rai,Adv.
Mr. Yashasvi Virendra,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.
Pending applications, if any, shall also stand disposed of. (MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by MAHABIR SINGH Date: 2018.01.05 17:01:09 IST Reason: