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Supreme Court - Daily Orders

Nitish Kumar Srivastava vs Union Of India on 5 January, 2018

Bench: Adarsh Kumar Goel, Uday Umesh Lalit

     ITEM NO.2                               COURT NO.10                  SECTION XVII

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).    35664/2017

     (Arising out of impugned final judgment and order dated 12-07-2017
     in WP(S) No. 6850/2016 passed by the High Court Of Jharkhand At
     Ranchi)

     NITISH KUMAR SRIVASTAVA                                               Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ORS.                                                 Respondent(s)

     (IA No.127332/2017-EXEMPTION FROM FILING O.T.)

     Date : 05-01-2018 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                 Mr.   Anupam Mishra, AOR
                                       Ms.   Taru Singh,Adv.
                                       Ms.   Pooja Singh,Adv.
                                       Mr.   Bipin Kumar Rai,Adv.
                                       Mr.   Yashasvi Virendra,Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                           O R D E R

Heard.

We do not see any ground to interfere with the impugned order. The special leave petition is accordingly dismissed.

Pending applications, if any, shall also stand disposed of. (MAHABIR SINGH) (PARVEEN KUMARI PASRICHA) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by MAHABIR SINGH Date: 2018.01.05 17:01:09 IST Reason: