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Bombay High Court

Rivendell Pe Llc vs The Union Of India And 4 Ors on 13 December, 2021

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

           Digitally signed
           by HEMANT                                                    28 OSWP 905-2020.DOC
           CHANDERSEN
HEMANT     SHIV
CHANDERSEN
SHIV       Date:
           2021.12.14
           18:52:21
           +0530
                    hcs



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              ORDINARY ORIGINAL CIVIL JURISDICTION
                                    WRIT PETITION NO. 905 OF 2020


                    Rivendell PE LLC                                               ...Petitioner
                         Versus
                    The Union of India & Ors.                                ...Respondents


                    Mr Jitendra Motwani, with Ms Ria Dalwani i/b Economic Laws
                          Practice for the Petitioner.
                    Mr D P Singh, with Mr Aditya Thakkal for the Union of
                          India/Respondent No 1.
                    Mr Prasad Shenoy, with Aditi Phataki, Kirti Ojha i/b Udwadia &
                          Company for Respondent No 2.


                                           CORAM         G.S. Patel &
                                                         Madhav J. Jamdar, JJ.

                                           DATED:        13th December 2021
                    PC:-

1. The Affidavit in Reply by the Reserve Bank of India is to be filed and served by 14th January 2022. Rejoinder, if any, be filed by 28th January 2022.

2. List the matter on 14th February, 2022.

3. Previous order, if any, to continue until next date.

13th December 2021 28 OSWP 905-2020.DOC

4. All concerned will act on production of a digitally signed copy of this order.

(Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 13th December 2021