Gujarat High Court
State Of Gujarat vs Rajkumar @ Babalu Ramsaroj Kanojiya & 3 on 10 February, 2017
Bench: S.R.Brahmbhatt, A.J. Shastri
R/CR.MA/1432/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION (FOR LEAVE TO APPEAL) NO. 1432 of
2017
In
CRIMINAL APPEAL NO. 61 of 2017
======================================
STATE OF GUJARAT....Applicant
Versus
RAJKUMAR @ BABALU RAMSAROJ KANOJIYA & 3....Respondents
======================================
Appearance:
MS. HANSA B. PUNANI, APP for the Applicant
======================================
CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
and
HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 10/02/2017
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Looking to the averments made in this application, the leave to appeal is granted. The present application is disposed of.
(S.R.BRAHMBHATT, J.) (A.J. SHASTRI, J.) Rathod...
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