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[Cites 0, Cited by 0] [Section 4(12)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(12)(a) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

(a)the applicant meets all the requirements of Section 64UM read with Section 42D of the Act and fulfils the eligibility criteria set out in Regulation 4(2), 4(3) and 4(4) of these Regulations;