Section 13(5)(a) in Karnataka Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1972

[Cites 0, Cited by 1] [Section 13(5)] [Section 13] [Entire Act]

(a)in any area for which a Court of Small Causes is established under the Karnataka Small Causes Courts Act 1964, that Court; and

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