Section 51(2)(a) in The Maharaja Sayajirao University of Baroda Act, 1949

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State of Gujarat - Subsection

Section 51(2)(a) in The Maharaja Sayajirao University of Baroda Act, 1949

(a)[] [The original Clauses (b), (c) and (d) were renumbered as Clauses (a), (b) and (c), by Bombay 52 of 1950, Section 34 (a).] any contribution or grant by the Government,

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State of Gujarat - Subsection

Section 51(2)(a) in The Maharaja Sayajirao University of Baroda Act, 1949