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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Telangana - Subsection

Section 75(2)(ii) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(ii)in regard to the land which is an uneconomical holding for the institution or endowment to own and maintain; and