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State of Himachal Pradesh - Section

Section 132C in Himachal Pradesh Co-Operative Societies Rules, 1971

132C. [ Pay and allowances of the president and other members of the Tribunal. [Inserted vide extra ordinary gazette dated the 27th April, 1976.]

- The President and other member of the Tribunal shall be entitled to receive such pay and allowances as may be specified by the State Government in the orders issued from time to time in this behalf.]