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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(iii) in A.P. Private Medical/dental Unaided Non-Minority Professional Institutions (Admissions Into Post Graduate Medical / Dental Courses/ Super Speciality Courses) Rules, 2013

(iii)If there is one seat in a speciality in a college , it shall be rotated between the Management and convener quota following the last years sequence. Similarly, if there are 3 seats, one seat for convener quota and one seat for Management quota will be allotted and the 3rd seat will be rotated between the Management and Convener quota following the last years sequence. If in a speciality one seat in degree and one seat in Diploma are available, the degree seat will be for Management and Diploma seat will be for convener quota and it will be vice-versa in the next year between the Management and Convener quota following the last year's sequence.