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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(7)(ii) in THE ENERGY CONSERVATION (AMENDMENT) ACT, 2022

(ii)which has a minimum connected load of 100 Kilowatt (kW) or contract demand of 120 Kilovolt Ampere (kVA); and