Calcutta High Court (Appellete Side)
H.P. Ispat Private Limited & Anr vs West Bengal Electricity Regulatory ... on 15 June, 2022
33-46
15.06.2022
mb
W.P.A. No. 9857 of 2022
H.P. Ispat Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 10107 of 2022
Sumangal Ispat Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 10315 of 2022
Ruhr Ispat Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 9869 of 2022
Expandable Enterprise Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 9872 of 2022
Shreesatya Steel and Power Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 9892 of 2022
Shree Waris Piya Steel Company Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 9897 of 2022
2
Shree Ramdoot Rollers Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 9902 of 2022
Debeanjana Hard Coke Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 9933 of 2022
Jai Ambey Metals Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 9938 of 2022
Venky Hi-Tech Ispat Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 9942 of 2022
Alishan Steels Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 10069 of 2022
H.R. Ispat Pvt. Ltd. & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
W.P.A. No. 9947 of 2022
Arjan Dass and Sons Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
with
3
W.P.A. No. 9861 of 2022
HMB Ispat Private Limited & Anr.
Vs.
West Bengal Electricity Regulatory Commission & Ors.
Mr. Partha Sarathi Sengupta,
Mr. Goutam Shroff,
Mr. Tanoy Chakraborty,
Mr. Siddharth Shroff,
Mr. Shayak Mitra
... for the petitioners in
W.P.A. No. 9857 of 2022
Mr. Surajit Nath Mitra,
Mr. Tanay Chakraborty,
Mr. Shayak Mitra,
Mr. Abhijit Sarkar
...for the petitioners in
W.P.A. No. 10069 of 2022
Mr. Surajit Nath Mitra,
Mr. Goutam Shroff,
Mr. Tanay Chakraborty,
Mr. Siddhartha Shroff,
Mr. Shayak Mitra
...for the petitioners in
W.P.A. No. 9861 of 2022
Mr. Goutam Shroff,
Mr. Tanoy Chakraborty,
Mr. Siddhartha Shroff
...for the petitioners in
W.P.A. No.10107 of 2022,
W.P.A. No.10315 of 2022,
W.P.A. No. 9869 of 2022,
W.P.A. No. 9872 of 2022,
W.P.A. No. 9892 of 2022,
W.P.A. No. 9897 of 2022,
W.P.A. No. 9902 of 2022,
W.P.A. No. 9933 of 2022,
W.P.A. No. 9938 of 2022,
W.P.A. No. 9942 of 2022, and
W.P.A. No. 9947 of 2022.
Mr. M.G. Ramachandran,
Ms. Anushree Bardhan,
Mr. Prasun Mukherjee,
Mr. Deepak Agarwal
...for the Damodar Valley Corporation
4
Ms. Sharmistha Ghosh,
Mr. A Ghosh,
Mr. Victor Chatterjee
...for the WBERC
Heard in part.
Due to paucity of time, hearing of the matters
cannot be concluded today.
These matters will next be enlisted for further
hearing on June 20, 2022 at 2 P.M.
The respondent-authorities shall not take any
coercive action on the basis of the impugned demand notice for arrear charges (annexure P-3 to the writ petition) till June 30, 2022 or until further order, whichever is earlier.
Written notes of submissions filed on behalf of the Damodar Valley Corporation (respondent no. 2) and the writ petitioners be kept on record.
(Sabyasachi Bhattacharyya, J.)