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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(a) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(a)to read out to an informant the information given orally, and reduced to writing by the officer in charge of the police station, before taking the signature of the informant;