Section 534E(1)(a) in Orissa Municipal Rules, 1953

[Cites 0, Cited by 0] [Section 534E(1)] [Section 534E] [Entire Act]

State of Odisha - Subsection

Section 534E(1)(a) in Orissa Municipal Rules, 1953

(a)for a site not exceeding 250 sq. yards in area-

(i)for a detached building, 3 feet from the side boundary on both side of the building;

(ii)for a semi-detached building, 5 feet from the side boundary of the site on the side opposite the party wall.