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State of Maharashtra - Section

Section 47 in The Maharashtra Ancient Monuments and Archaeological Sites and Remains Rules, 1962

47. Appointment of Assistant Secretaries.

- The Director may nominate, [from amongst the members] [Substituted by G. N. of 15.4.1968.] of his staff, two persons to function as the Assistant Secretaries of the Board, one representing the Archives and the other the Archaeology Department.