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State of Haryana - Section

Section 59 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

59. Height of boundary wall and fence and type of gate [Sections 8(2) and 25(2)(f)].

- The height and design of the boundary wall or fence and gate shall be in accordance with the provision of the zoning plan and shall conform to the pattern as laid down for such a plot on the zoning plan :Provided that where zonal plan has been prepared, the height and design of the boundary wall or fence and gate shall be as specified by the Director.[59A. Fire protection. [Sections 8(2) and 25(2)(f)]. - Fire protection measures provided in Part IV of National Building Code of India, 1983, dealing with the fire protection measures as amended from time to time, shall be followed.] [Added vide Notification Haryana Government dated 27-3-2001.]Section IVStructural Material and Control