Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 68 in Kerala Factories Rules, 1957 68. Display of pictorial safety posters. - Pictorial safety posters for the prevention of accidents approved by the Chief Inspector shall be displayed at conspicuous places in every room of the factory in which machinery is in use.
