Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Gujarat - Subsection

Section 61(2)(a) in Gujarat Elementary Education Rules, 2010

(a)to supervise control and co-ordinate the work of the staff maintained by District Panchayat or Municipality under section 39.