Section 51(3)(a) in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

(a)in section 5, in the Explanation to sub-section (1), the words "or one rupee a day, whichever is higher" shall be omitted; and

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