Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] Union of India - Subsection Section 34(6) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (6)Mechanism shall be put in place for continuous follow up on the corrective measures suggested by the Safety Committee, from time to time.
