Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(k) in The Personal Injuries (Compensation Insurance) Scheme, 1972 (k)"Government Agent" means any person employed under section 11 to act as the agent of the Central Government for any of the purposes of the Act;
