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State of Puducherry - Section

Section 7 in Puducherry School Education Act, 1987

7. Permission deemed to be granted in certain cases.

- On receipt of a statement under sub-section (3) of section 5 from any private school in existence immediately before the date of the commencement of this Act, permission under section 6 shall be deemed to have been granted to such private school but no fee shall be payable for any such permission.