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Beml Ltd. Etc vs President Mysore Division General ... on 10 August, 2015

Bench: Fakkir Mohamed Ibrahim Kalifulla, Uday Umesh Lalit

     ITEM NO.44                             COURT NO.7                      SECTION XV

                               S U P R E M E C O U R T O F               I N D I A
                                       RECORD OF PROCEEDINGS

     Petitions for Special Leave to Appeal (C)                     Nos.    17778-17779/2015

     (Arising out of impugned final judgment and order dated 12/03/2015
     in WA No. 2179/2010 and WA No. 1980/2010 passed by the High Court
     of Karnataka at Bangalore)

     BEML LTD. ETC                                                           Petitioner(s)

                                                     VERSUS

     PRESIDENT MYSORE DIVISION
     GENERAL LABOUR ASSOCIATION                  AND ANR.                     Respondent(s)

     (With application for exemption from filing Official Translation
     and prayer for interim relief and office report)

     Date : 10/08/2015 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                Mr.   Chander Uday Singh, Sr. Adv.
                                      Mr.   Pratyush Miglani, Adv.
                                      Mr.   Karan Sethi, Adv.
                                      Mr.   Abhijat P. Medh, A.O.R.

     For Respondent(s)                Mr. Anand Sanjay M. Nuli, Adv.
                                      Mr. Dharm Singh, Adv.
                                      For M/s. Nuli & Nuli, Advs.

                            UPON hearing counsel the Court made the following
                                              O R D E R

We find no infirmity in the order impugned herein. The Special Leave Petitions are dismissed.

                            COURT MASTER                                   COURT MASTER
Date: 2015.08.11
17:48:56 IST
Reason: