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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(2) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(2)The Election of the Committee of this type of societies shall be conducted as mentioned below :-
(a)These societies shall inform before one hundred eighty days about expiry of term of committee to the Taluka or Ward Co-operative Election Officer with four copies of list of active members.
(b)The Taluka or Ward Co-operative Election Officer shall appoint a Returning Officer from office of the Co-operation Department and the Returning Officer shall prepare a election programme with the approval of Taluka or Ward Co-operative Election Officer, at the earliest.
(c)The Election programme shall be prepared according to the provisions mentioned below :-
Sr. No. Particulars   Period Days
(1) (2)   (3) (4)
1. Publication of the Election programme andprovisional voter list.   Next date to the day on which Taluka /WardCo-operative Election Officer has approved the electionprogramme. 1
2. Inviting claims and objections on provisionalvoter list.   Within a period of 5 days from the date ofpublication of provisional voter list. 5
3. Decisions on claims and objections onprovisional voter list.   Within 2 days from the last date of makingclaims and objections on provisional voter list. 7
4. Publication of the Final voter list.   Next date to the day fixed for decisions onclaims and objections on provisional voter list. 8
5. Last date for making nominations.   5 days from the date of publication of thefinal voter list. 13
6. Publication of the list of nominations.   On the last date and after the expiry of thetime for nomination. 13
7. Date of scrutiny   Next date of the last date for makingnomination. 14
8. Date of publication of list of validnominations.   Next day after the date of completion ofscrutiny of nominations. 15
9. Date by which candidature may be withdrawn.   After 15 days from the date of publication ofvalid nominations. 30
10. Date of publication of Final List of contestingcandidates and allotment of symbols.   The date next succeeding the last date fixedfor withdrawal of candidature (The place and time shall befixed by the Returning Officer). 30
11. Date and time during which and the place atwhich the poll shall be taken.   Minimum 5 days after the date of withdrawal ofcandidature. 35
12. Date time and place for counting Votes.   Immediately after polling is over. 35
13. Date of declaration of results   Immediately after counting of votes is over 35