Delhi High Court - Orders
M/S Deepak Distributing Co vs Sh Mahender Rawat on 30 May, 2023
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 293/2023 & CRL.M.A.15090/2023
M/S DEEPAK DISTRIBUTING CO ..... Petitioner
Through: Mr. B.S. Malik and Mr. Neeraj
Dinkar, Advs.
versus
SH MAHENDER RAWAT ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 30.05.2023
1. It is already 04.49 P.M.
2. No time left.
3. Re-notify on 18.10.2023
VIKAS MAHAJAN, J
MAY 30, 2023
N.S.ASWAL
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 04:36:11