Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Puducherry - Subsection Section 27(1) in Puducherry School Education Act, 1987 (1)No aided school shall levy any fees or collect any other charge or receive any other payment except those specified by the Director.
