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State of Punjab - Section

Section 15 in The Punjab Ancient and Historical Monuments and Archaeological Remains & Sites Act, 1964

15. Voluntary contributions.

- The Director may receive voluntary contributions towards the cost of maintaining a protected monument and may give such general or special direction as he considers necessary for the management and application of the contribution so received by him :Provided that no contribution received under this section shall be applied to any purpose other than the purpose for which it was contributed.