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[Cites 0, Cited by 0] [Section 102(2)] [Section 102] [Entire Act]

State of Andhra Pradesh - Subsection

Section 102(2)(d) in Andhra Pradesh Co-Operative Societies Act, 1964

(d)out of the property comprised in the collateral security, if any according to the procedure for the realisation of land revenue by the sale of immovable property other than the land on which the revenue is due.