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[Cites 0, Cited by 0] [Section 294A(1)] [Section 294A] [Entire Act]

Union of India - Subsection

Section 294A(1)(b) in The Companies Act, 1956

(b)where the sole selling agent resigns his office in view of the reconstruction of the company or of its amalgamation, with any other body corporate or bodies corporate and is appointed as the sole selling agent of the reconstructed company or of the body corporate resulting from the amalgamation;