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[Cites 0, Cited by 0] [Section 476(1)] [Section 476] [Entire Act]

State of Punjab - Subsection

Section 476(1)(c) in The Punjab Municipal Act, 1999

(c)build, dig, or cause to be built or dug any grave or vault, or in any way dispose of, or suffer or permit to be disposed of, any corpse at any place, which is not permitted under this Chapter;