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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(xxii) in Punjab Jail Manual, 1996

(xxii)In order to provide a forum in the community for continuous thinking on problem of prisons, for promoting professional knowledge and for generating public interest in the reformation of offenders, it is necessary that a professional non-official registered body is established at the State level.