Supreme Court - Daily Orders
Surya Kant Jaipuria vs Auduth Timblo on 11 December, 2023
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.57 COURT NO.8 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11666/2022
(Arising out of impugned final judgment and order dated 03-03-2022
in AUA No. 15/2019 passed by the High Court of Judicature at Bombay
at Goa)
SURYA KANT JAIPURIA & ORS. Petitioner(s)
VERSUS
AUDUTH TIMBLO & ORS. Respondent(s)
(IA No. 83262/2023 - STAY APPLICATION)
Date : 11-12-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE SANDEEP MEHTA
For Petitioner(s)
Mr. Parag P.Tripathi,Sr.Adv.
Mr. H.L.Tiku,Sr.Adv.
Mr. Vikas Kumar,Adv.
Mr. Ravi Agarwal,Adv.
Ms. Yashmeet Kaur,Adv.
Mr. Pranjal Shrivastava,Adv.
Mr. Sangam Panghal,Adv.
Mr. Manish Paliwal,Adv.
Ms. Vidhanshi Kamalia,Adv.
For M/S. Corporate Legal Partners, AOR
For Respondent(s)
Mr. Rafique Dada, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Yashraj Singh Deora, AOR
Mr. Abhishek Singh, Adv.
Ms. Sonal K Chopra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified List on 20th February, 2024.
Digitally signed by Anita Malhotra Date: 2023.12.14 09:54:06 IST Reason:(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER