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Supreme Court - Daily Orders

Surya Kant Jaipuria vs Auduth Timblo on 11 December, 2023

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.57                              COURT NO.8                 SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   11666/2022

     (Arising out of impugned final judgment and order dated 03-03-2022
     in AUA No. 15/2019 passed by the High Court of Judicature at Bombay
     at Goa)

     SURYA KANT JAIPURIA & ORS.                                          Petitioner(s)

                                                    VERSUS

     AUDUTH TIMBLO & ORS.                                                Respondent(s)

     (IA No. 83262/2023 - STAY APPLICATION)

     Date : 11-12-2023 This matter was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY S. OKA
                             HON'BLE MR. JUSTICE SANDEEP MEHTA

     For Petitioner(s)
                                       Mr. Parag P.Tripathi,Sr.Adv.
                                       Mr. H.L.Tiku,Sr.Adv.
                                       Mr. Vikas Kumar,Adv.
                                       Mr. Ravi Agarwal,Adv.
                                       Ms. Yashmeet Kaur,Adv.
                                       Mr. Pranjal Shrivastava,Adv.
                                       Mr. Sangam Panghal,Adv.
                                       Mr. Manish Paliwal,Adv.
                                       Ms. Vidhanshi Kamalia,Adv.
                                       For M/S. Corporate Legal Partners, AOR

     For Respondent(s)
                                       Mr. Rafique Dada, Sr. Adv.
                                       Mr. Dhruv Mehta, Sr. Adv.
                                       Mr. Yashraj Singh Deora, AOR
                                       Mr. Abhishek Singh, Adv.
                                       Ms. Sonal K Chopra, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified List on 20th February, 2024.

Digitally signed by Anita Malhotra Date: 2023.12.14 09:54:06 IST Reason:

(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER