Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 28 in The Punjab Warehouses Rules, 1958 28. Sections 15(1) and 34(2)(g). - The warehouseman shall not be responsible for any shortage caused to goods stored in his warehouse by the drayage or other causes within the limits fixed in each case by the Registrar.
