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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(6) in Bihar State Recognised Non-Government Sanskrit Schools (up to Madhyama Standard) Managing Committee Constitution Rules, 2015

(6)The tenure of the approved Managing Committee (after approval by the Board) shall be of three years. The Managing Committee constituted properly and approved by the Board shall not be dissolved before its tenure A new Managing Committee shall be constituted after every three years.