Section 36(7) in The Maharashtra Universities Act, 1994
(7)organise academic audit of development and collaborative programmes of university, institutions or departments, post graduate centres and [*] [This word was deleted by Maharashtra 55 of 2000, section 29(d)(i).] colleges, according to the provisions of the Statutes at least once in three years [or earlier, if deemed necessary] [These words were inserted by Maharashtra 55 of 2000, section 29(d)(ii).] and make necessary recommendations to the university for implementation.
