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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(5) in Companies (Registered Valuers and Valuation) Rules, 2017

(5)The order in disposal of a show-cause notice may provide for-
(a)no action;
(b)warning; or
(c)suspension or cancellation of the registration or recognition; or
(d)change in any one or more partner or director or the governing board of the registered valuers organisation.