Punjab-Haryana High Court
The Oriental Insurance Co. Ltd. And ... vs Smt. Saroj And Others on 17 February, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
F. A.O No. 509 of 1994 (O&M)
The Oriental Insurance Co. Ltd. and another ... Appellants
vs
Smt. Saroj and others .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. Alok Jain, Advocate, for appellant no. 1.
Mr. Amit Rawal, Advocate, for appellant no. 2.
Mr. Ramesh Hooda, Advocate, for respondent- Krishan Lal.
Rajesh Bindal J.
For the detailed reasons recorded in F. A. O. No. 503 of 1994 The Oriental Insurance Co. Ltd. vs Anand Kumar and others vide separate order of even date, the present appeal is dismissed.
17.2.2010 ( Rajesh Bindal) vs. Judge