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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(6)(a) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(a)Having regard to the volume of trading proposed to be undertaken, the networth of an electricity trader at the time of his application shall be as set out in the Table 1 hereunder:-