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[Cites 0, Cited by 0] [Section 34(6)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(6)(c) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)encouragement to gradually sustain themselves without state support and move out of the group home to stay in a place of their own after saving sufficient amount through their earnings; and