Section 735 in Rules under the United Provinces Excise Act, 1910
735. Lock fastenings to be on all spirit pipes and vessels.
- The charging and discharge pipes of stills, all spirit safes, all mandoors, cocks or other openings in stills, spirit vats, receivers and other receptacles for spirit shall be so fitted as to enable them to be secured by an excise lock of a pattern approved by the Excise Commissioner.
