Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Haryana - Section

Section 3 in The Punjab New Capital (Periphery) Control Act, 1952

3. Declaration of controlled area.

(1)The State Government may by notification in the Official Gazette declare the whole or any part of the area to which this Act extends to be a controlled area for the purpose of this Act.
(2)[-] [Omitted by Haryana Act 38 of 1971.]